Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Jharkhand - Subsection Section 18(5) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (5)The Committee or the member on duty shall issue the order for placing the child in Children's Home in Form 18.
