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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Research And Development Cess Rules, 1996

(e)all other words and expression used in these rules, but defined in the Act or the Technology Development Board Act, 1995 (44 of 1995), shall have the meaning respectively assigned to them in those Acts.