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State of Punjab - Section

Section 46 in Punjab Excise Bonded Warehouse Rules, 1957

46.

No liquor or shall be issued till its quantity and strength have been verified by the officer-in-charge or in the case of liquor flavoured or coloured to suit a special Indian taste, under the special arrangements made for verification of its strength. All spiced spirits, except anised spiced spirit, which turns milky white on dilution, shall be coloured before issue to licensee in the Punjab.