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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2)(j) in Bihar School Examination Board Act, 1952

(j)shall arrange regular inspection of [Secondary School or Senior Secondary Schools] [Substituted 'High Schools' Bihar School Examination Board (Amendment) Act 2007.] with a view to ascertain that the prescribed academic and vocational standards are being properly maintained; and