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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(f) in The Karnataka Agricultural Credit Operations and Miscellaneous Provisions Act, 1974.

(f)"financial assistance" for the purpose of this Act means, assistance granted whether before or after the commencement of this Act by way of loan, advance, guarantee or otherwise for agricultural purposes.