Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 36 in The First Statutes of the National Institutes of Technology 36. Scholarships, Fellowships, Medals and Prizes. - The Board may, on the recommendation of the Senate institute such scholarships, fellowships medals and prizes as it may consider necessary.
