Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(9) in The Coal Mines (Special Provisions) Rules, 2014 (9)Upon completion of the public auction process, the nominated authority shall forward its recommendations to the Central Government with regard to the selection of successful bidder.
