Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 41 in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

41. Inspection of accounts of licencee.

- Every licencee and person exempted under rule 20 from taking a licence working within the market area shall, on demand by the Secretary or Chairman of the committee or any officer of the Board authorised by the Vice-Chairman of the Board in this behalf, shall keep open for inspection produce all or any of the forms or accounts books maintained by him in respect of the sale/purchase, storage, transportation or processing of notified agricultural produce in his possession and in his office establishment godown, vehicle for inspection and examination at such time and at such place as he may be required and shall, if required by any of the inspection officers, hand over any or all of the said forms, or books against a receipt.