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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2)(ii) in Rajasthan Land Pooling Schemes Act, 2016

(ii)a date (which shall not be earlier than one month after the date of the publication of the notification in which all the liabilities created by the scheme shall come into force: