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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1)(xxxi) in The Gujarat Ayurved University Act, 2021

(xxxi)to approve hospital, health centre or such other institution for practical training required by a course of study before the conferment of degree diploma, certificate and other academic distinction;