Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(e) in Chhattisgarh Protection of Depositors Interest Act, 2005 (e)"Deposit" means "deposit" as defined in Section 45-1 (bb) of Reserve Bank of India Act, 1934 (No. 2 of 1934);
