Allahabad High Court
State vs Shyam Babu on 5 January, 2010
Author: Ravindra Singh
Bench: Ravindra Singh
Court No. - 49 Case :- GOVERNMENT APPEAL No. - 3283 of 1984 Petitioner :- State Respondent :- Shyam Babu Petitioner Counsel :- A.G.A. Hon'ble Ravindra Singh,J.
Heard the learned A.G.A. and perused the record. The office report shows that the lower court record has not been received, the same is awaited.
List on 25.1.2010.
Order Date :- 5.1.2010 N.A.