Jammu & Kashmir High Court
Divisional Manager J&K State Fc vs Liaqat Ali on 20 September, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 34
HIGH COURT OF JAMMU AND KASHMIR
ATJAMMU
FAO (WC) No. 27/2019
CM No. 6911/2019
Divisional Manager J&K State FC .... Petitioner(s)
Through:- None
V/s
Liaqat Ali .....Respondent(s)
Through:-
Coram : HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Awaiting appearance of learned counsel for the appellant, adjourned.
List on 09.10.2019.
(Sindhu Sharma) Judge JAMMU 20.09.2019 Ram Murti RAM MURTI 2019.09.24 08:37 I attest to the accuracy and integrity of this document