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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(6) in East Kolkata Wetlands (Conservation and Management) Rules, 2006

(6)The decision at a meeting shall be taken by a simple majority of the Members present and voting and, in the event of equality of votes, the Chairperson or, in his absence, the Member presiding shall have a second or casting vote.