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[Cites 0, Cited by 1] [Section 14(1)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(1)(b) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(b)if such tenant was not a member of a joint family, to his, heir or heirs on the same terms and conditions on which such tenant was holding it at the time of his death.