Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 32 in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

32. Sponsored schemes. - The sponsored research projects, studies and consultancies undertaken by the University shall be approved by the Academic Council before they are formally accepted by any officer, teacher or authority of the University and the University, shall however, be at liberty to accept and undertake such self-financing research projects, studies and consultancies for Government departments, public corporations, reputed private organizations, University Grants Commission or any other academic and research organization, as it may deem proper :

Provided that where any academic or research activities is undertaken at the behest of a private organization, the same shall be governed by such regulations and on such terms and conditions as the State Government may specify by order.