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State of Uttar Pradesh - Section

Section 11 in The U.P. Document Writers Licensing Rules, 1977

11. Document writer to keep seal.

- Every document writer shall, at his own expense, keep a seal of the following pattern :
Name of the document writer .........................Licence No. .................. Valid up to ...............District and place ............................................Fees charged Rs. ...........................................Signature of document writer .........................