Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 5 in The Bihar Industrial Employment (Standing Orders) Rules, 1947 5. Model Standing Orders. - The Model Standing Orders, for the purposes of the Act, shall be those set out in Appendix A to these Rules.
