Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 242] [Entire Act] State of Assam - Subsection Section 242(e) in Instructions Relating to Liquor (e)The Deputy Commissioner of Excise will do the normal duties of the Excise Commissioner as and when he is asked to do so by the Excise Commissioner or the State Government.
