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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Mizoram - Subsection

Section 7(4)(d) in Mizoram Animal (Control & Taxation) Act, 2014

(d)the name and full residential address of the owner (s), if known, and shall cause to be given to the person who seized it or his agent a copy of the entry.