Section 3(2)(b) in Union Territories (Laws) Act, 1950

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Union of India - Subsection

Section 3(2)(b) in Union Territories (Laws) Act, 1950

(b)in section 375, for the word "sixteen" in clause Fifthly the word "fourteen" had been substituted, and for the word "fifteen" in the Exception the word "thirteen" had been substituted.

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Union of India - Subsection

Section 3(2)(b) in Union Territories (Laws) Act, 1950