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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2) in The West Bengal Separation of Judicial And Executive Functions Act, 1970

(2)Every Executive Magistrate in a sub-division shall be subordinate to the Sub-Divisional Executive Magistrate, subject, however, to the general control of the District Magistrate.