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State of Madhya Pradesh - Section

Section 30 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

30.

The Board shall appoint Committee of Courses in the following subjects which may be grouped in such manner and with such additions and alterations as the Chairman may from time to time decide :-
(1)Sanskrit,
(2)Hindi,
(3)English,
(4)Marathi,
(5)Gujarati,
(6)Urdu,
(7)Bengali,
(8)Sindhi,
(9)Arabic and Persian,
(10)Punjabi (Guramukhi),
(11)Tamil and Telugu,
(12)French,
(13)Mathematics,
(14)Physics,
(15)Chemistry,
(16)Biology,
(17)Geology,
(18)Agriculture and Allied subjects,
(19)General Science,
(20)Drawing and Fine Arts,
(21)Commerce,
(22)Logic and Psychology,
(23)Economic
(24)Crafts,
(25)Home Science,
(26)Anatomy, Physiology and Hygiene,
(27)Social Studies,
(28)Workshop, Practice and Engineering and Drawing, Technical Group,
(29)Military Studies,
(30)Forestry,
(31)Geography,
(32)Civics,
(33)Music,
(34)Dancing,
(35)Physical and Moral Education,
(36)History,
(37)Physical Training,
(38)Education Committee (including Basic Training Education),
(39)Pre-primary Education.