Section 6(1) in Haryana Vishwakarma Skill University Act, 2016
(1)Notwithstanding anything contained in this Act or any other State law for the time being in force no college or institution other than the University, shall confer, grant, issue or hold himself or itself out as entitled to confer, grant or issue any degree, diploma or certificate in the specified areas of knowledge assigned to it within the territorial jurisdiction of University which is identical with or is a colourable imitation of any degree, diploma or certificate conferred, granted or issued by the University.
