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Andaman and Nicobar Islands - Section

Section 73 in The Andaman and Nicobar Islands Port Rules, 2004

73. Passenger boat crew.

- Every passenger boat plying in the port shall, carry not less than two approved life-buoys or suitable approved substitutes with suitable lifelines attached to them of less than 1 inch in circumference and 10 fathoms in length, and if it is licenced to carry more than 40 passengers, one additional approved life-buoy or a suitable approved substitute with a suitable life line attached to it for every additional twenty passengers or part thereof.