Andhra Pradesh High Court - Amravati
M/S. Jyothi Granites vs The State Of Andhra Pradesh on 5 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE : W.P.Nos.25934 and 25935 of 2023
PROCEEDING SHEET
Sl. Date ORDER OFFIC
No. E
NOTE
1. 05.10.2023
SRS,J
W.P.Nos.25934 and 25935 of 2023
Learned Government Pleader for Mines and
Geology takes notice on behalf of respondent Nos.1
and 2.
Sri N. Vijay, learned counsel for the petitioner, submits that issue involved in this writ petition is covered by the judgment rendered by learned Single Judge in Sri Rahul Minerals vs. State of Andhra Pradesh (W.P.No.15798 of 2020 and batch).
Learned Government Pleader shall verify the same.
List on 10.10.2023.
________ SRS, J Ikn