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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(b) in Orissa Human Rights Commission (Procedure) Regulations, 2003

(b)Records relating to each complaint shall be kept in separate file covers and duly indexed in Form-6. The same shall be sent to the listing section, or to the officers responsible for listing for placing the matter before the Commission.