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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(12)(v) in Tamil Nadu Shops and Establishments Act, 1947

(v)In the case of a theatre, a person employed as an operator, clerk, door-keeper, usher or in such capacity as may be specified by the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government by general or special order;