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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(3)(i) in Gender Sensitization & Sexual Harassment of Women at Family Court, Junagadh and Courts under the jurisdiction of Family Court, Junagadh (Prevention, Prohibition and Redressal) Regulations, 2013

(i)summoning and enforcing the attendance of any person and examining him on oath;