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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Assam - Subsection

Section 67(1)(c) in The Assam Excise Act, 1910

(c)any materials such as are ordinarily used in the manufacture of any intoxicant, if the person found in possession thereof fails to account satisfactorily for such possession ;