Madhya Pradesh High Court
N.M. Dubash Stone And Lime Co. (P) Ltd vs Union Of India on 8 November, 2017
THE HIGH COURT OF MADHYA PRADESH
AC-102-2017
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(N.M. DUBASH STONE AND LIME CO. (P) LTD Vs UNION OF INDIA)
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1
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Jabalpur, Dated : 08-11-2017
Pr
Shri R.S. Jaiswal, learned senior counsel with Shri K.K.
Gautam, counsel for the petitioner.
a
Heard.
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Issue notice to the respondents on the main application as
ad well as I.A. No.14085/2017 on payment of process fee M within seven days.
of (SUJOY PAUL) JUDGE rt ou C h Biswal ig H SHIBA NARAYAN BISWAL 2017.11.08 15:04:51 +05'30'