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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(e) in The Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973

(e)after promotion has been reverted to the lower post or office on the ground of unsuitability to hold the higher post or office or class of posts or offices.