Supreme Court - Daily Orders
Ajay Kumar Pal vs State Of Jharkhand on 12 January, 2010
LITEM NO.102 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRIMINAL APPEAL NO(s). 1295-1296 OF 2007
AJAY KUMAR PAL Appellant (s)
VERSUS
STATE OF JHARKHAND Respondent(s)
(With office report)
Date: 12/01/2010 These Appeals were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE P. SATHASIVAM
HON’BLE MR. JUSTICE H.L. DATTU
For Appellant(s) Mr. Himanshu Munshi,(A.C.)
For Respondent(s) Mr.Naresh Kaushik,Adv.
Mr. T.A. Khan,Adv.
Mr.Raj Kumar Tanwar,Adv.
Mr.A.K.Sharma,Adv.
Mr. B. Krishna Prasad,Adv.
Mr. Anil Kumar Jha ,Adv
Mr. Manoranjan Jha,Adv.
UPON hearing counsel the Court made the following
O R D E R
Learned Amicus Curaie represents that in spite of earlier directions of this Court, CBI has not prepared the documents. In view of the same, he expressed his difficulty for arguing the matter. List after two weeks.
[Madhu Bala] [Savita Sainani]
Sr.PA Court Master