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Gujarat High Court

Mulchand vs Gandhidham on 25 January, 2012

Author: R.M.Chhaya

Bench: R.M.Chhaya

  
 Gujarat High Court Case Information System 
    
  
    

 
 
    	      
         
	    
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SCA/17605/2011	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No.17605 of 2011
 

=====================================================
 

MULCHAND
DAHYARAM BHAKTANI - Petitioner(s)
 

Versus
 

GANDHIDHAM
MERCANTIAL CO.OP. BANK LTD - Respondent(s)
 

===================================================== 
Appearance
: 
MS SANDHYA D NATANI for
Petitioner(s) : 1, 
MR ASHISH H SHAH for Respondent(s) :
1, 
=====================================================
 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE R.M.CHHAYA
		
	

 


Date
: 25/01/2012 

 


 ORAL
ORDER 

Ms.Sandhya D. Natani, learned advocate for the petitioner, is not ready to answer the query raised by this Court. Hence, not before this Court.

Sd/-

[R.M.CHHAYA, J ] *** Bhavesh*     Top