Gujarat High Court
Mulchand vs Gandhidham on 25 January, 2012
Author: R.M.Chhaya
Bench: R.M.Chhaya
Gujarat High Court Case Information System
Print
SCA/17605/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No.17605 of 2011
=====================================================
MULCHAND
DAHYARAM BHAKTANI - Petitioner(s)
Versus
GANDHIDHAM
MERCANTIAL CO.OP. BANK LTD - Respondent(s)
=====================================================
Appearance
:
MS SANDHYA D NATANI for
Petitioner(s) : 1,
MR ASHISH H SHAH for Respondent(s) :
1,
=====================================================
CORAM
:
HONOURABLE
MR.JUSTICE R.M.CHHAYA
Date
: 25/01/2012
ORAL
ORDER
Ms.Sandhya D. Natani, learned advocate for the petitioner, is not ready to answer the query raised by this Court. Hence, not before this Court.
Sd/-
[R.M.CHHAYA, J ] *** Bhavesh* Top