Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Rajasthan - Subsection Section 31(v) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963 (v)after sub-clause (f) of clause (43), the following new sub clause shall be inserted, namely:-
