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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(2)(b) in Poona University Act, 1974

(b)to the management of the college or institution, if the inspection or inquiry is to be made regarding a college or an institution admitted to the privileges of the University, and the University or the management, as the case may be, shall have the right to make such representation to the Chancellor, as it thinks necessary.