Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 184] [Entire Act]

State of Haryana - Subsection

Section 184(2) in The Haryana Municipal Act, 1973

(2)The committee may, on such terms as it may think fit, allow any building to be set forward for the improvement of the line of the street.