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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(4) in The Orissa Communal Offenders (Conditions of Detention) Order, 1995

(4)There shall not ordinarily be more than three visitors at any one interview, excluding children under 12 years of age and there shall not be more than three detenus at any one interview.