Kerala High Court
V.Rajendran vs Union Of India on 22 November, 2019
Author: K.Vinod Chandran
Bench: K.Vinod Chandran, V.G.Arun
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 22ND DAY OF NOVEMBER 2019 / 1ST AGRAHAYANA, 1941
OP (CAT).No.3468 OF 2013(Z)
THE ORDER IN OA 320/2010 OF CENTRAL ADMINISTRATIVE TRIBUNAL,
ERNAKULAM BENCH
PETITIONER/S:
1 V.RAJENDRAN
AGED 57 YEARS
S/O.VELAYUDHAN ASSARI, TRACKMAN/NAGERCOIL
JUNCTION/SOUTHERN RAILWAY/TRIVANDRUM DIVISION,
RESIDING AT MANKUZHI ROAD, CHENAL KARAI, MONDAY
MARKET, NEYOOR P.O., KANYAKUMARI DISTRICT, PIN:
629 802.
2 K.PADMANABHA DAS
AGED 54 YEARS
S/O.KALIPILLAI, TRACKMAN/NAGERCOIL
JUNCTION/SOUTHERN RAILWAY/TRIVANDRUM DIVISION,
RESIDING AT KRISHNAVAHAI, VIVEKANDA TERU,
CHUNKANKADAI, PARASSERI P.O., KANYAKUMARI DIST,
PIN: 629 807.
3 P.MICHEAL GEORGE
AGED 55 YEARS
S/O.PANKIYARAJ, TRACKMAN/NAGERCOIL
JUNCTION/SOUTHERN RAILWAY/TRIVANDRUM DIVISION,
RESIDING AT 17/22A, ALUVILA, KANDAN VILAI,
KANDANVILAI P.O., KANYAKUMARI DISTRICT.
4 N.MURUGAN
AGED 57 YEARS
S/O.NANDANKANNU NADAR, TRACKMAN/NAGERCOIL
JUNCTION/SOUTHERN RAILWAY/TRIVANDRUM DIVISION,
RESIDING AT KANNATTUVILAI, KANNATTUVILAI P.O.,
ERANIEL VILLAGE, KANYAKUMARI DISTRICT, PIN 629
802.
5 T.PADMANABHA PILLAI
AGED 55 YEARS
S/O.THANU PILLAI, TRACKMAN/VALLIYOOR/SOUTHERN
O.P.(CAT) Nos.3468, 3510 & 3560 of 2013
2
RAILWAY/TRIVANDRUM DIVISION, RESIDING AT
KRISHNAVAHAL, ERANIEL MELAKONAM, ERANIEL VILLAGE,
NEYOOR, KANYAKUMARI DISTRICT, PIN: 629 802.
6 C.RAJA RATHINAM
AGED 58 YEARS
S/O.CHELLAYA NADAR, TRACKMAN/VALLIYOOR/SOUTHERN
RAILWAY/TRIVANDRUM DIVISION, RESIDING AT NADUVOOR
KARAI, MANDAIKKAD POST, KANYAKUMARI DISTRICT, PIN:
629 252.
7 S.SUNDERDAS
AGED 61 YEARS
S/O.SWAMI,TRACKMAN/VALLIYOOR/SOUTHERN
RAILWAY/TRIVANDRUM DIVISION, RESIDING AT 967/P.
46/2-1, RANI THOTTAM, NORTH STREET, NESAMONY
NAGAR, KANYAKUMARI DISTRICT.
BY ADVS.
SRI.T.C.GOVINDA SWAMY
SMT.KALA T.GOPI
SMT.T.N.SREEKALA
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY THE GENERAL MANAGER, SOUTHERN
RAILWAY, HEADQUARTERS, PARK TOWN P.O., CHENNAI -
3.
2 THE DIVISIONAL RAILWAY MANAGER
SOUTHERN RAILWAY, TRIVANDRUM DIVISION, TRIVANDRUM
-14.
3 THE DIVISIONAL PERSONNEL OFFICER
SOUTHERN RAILWAY, TRIVANDRUM DIVISION, TRIVANDRUM
- 14.
R1-3 BY SRI.DINESH CHERUKAT, SC, RAILWAYS
R1 BY ADV. SRI.V.K.MOHAMMED YOUSUF
THIS OP (CAT) HAVING BEEN FINALLY HEARD ON 22.11.2019,
ALONG WITH OP (CAT).3510/2013(Z), OP (CAT).3560/2013(Z), THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(CAT) Nos.3468, 3510 & 3560 of 2013
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 22ND DAY OF NOVEMBER 2019 / 1ST AGRAHAYANA, 1941
OP (CAT).No.3510 OF 2013
THE ORDER IN OA 818/2010 DATED 03-04-2012 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONER/S:
1 K.KRISHNADAS
S/O.P.KUMARASWAMY, TRACKMAN/SE P.WAY/SOUTHERN
RAILWAY/TRIVANDRUM DIVISION, RESIDING AT: PARAYAN
VILLAI VEEDU, KAPPUKKADU POST, KANYAKUMARI
DISTRICT.
2 A.JOHNSON
S/O.S.ARUMANAYAGAM, TRACKMAN/SE P.WAY/TVC SOUTHERN
RAILWAY/TRIVANDRUM DIVISION, RESIDING AT
KARUMPUTHOTTAM, KATTATHURAI P.O., KANYAKUMARI
DISTRICT, PIN - 629 802.
BY ADVS.
SRI.T.C.GOVINDA SWAMY
SMT.KALA T.GOPI
SMT.T.N.SREEKALA
RESPONDENT/S:
1 UNION OF INDIA, REPRESENTED BY THE GENERAL
MANAGER, SOUTHERN RAILWAY, HEADQUARTERS OFFICE,
PARK TOWN P.O., CHENNAI - 3.
2 THE DIVISIONAL RAILWAY MANAGER, SOUTHERN RAILWAY,
TRIVANDRUM DIVISION, TRIVANDRUM - 14.
O.P.(CAT) Nos.3468, 3510 & 3560 of 2013
4
3 THE DIVISIONAL PERSONNEL OFFICER, SOUTHERN
RAILWAY, TRIVANDRUM DIVISION, TRIVANDRUM-14
R1-3 BY SRI.A.DINESH RAO, SC, RAILWAYS
R1 BY ADV. SRI.V.K.MOHAMMED YOUSUF
THIS OP (CAT) HAVING BEEN FINALLY HEARD ON 22.11.2019,
ALONG WITH OP (CAT).3468/2013(Z), OP (CAT).3560/2013(Z), THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(CAT) Nos.3468, 3510 & 3560 of 2013
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 22ND DAY OF NOVEMBER 2019 / 1ST AGRAHAYANA, 1941
OP (CAT).No.3560 OF 2013
THE ORDER IN OA 382/2010 OF CENTRAL ADMINISTRATIVE
TRIBUNAL,ERNAKULAM BENCH
PETITIONER/S:
1 R.RAMAIAH
S/O.RAJAMANI, RESIDING AT SOUTH KUNDAL,
KANYAKUMARI P.O, KANYAKUMARI DISTRICT. TRACKMAN -
OFFICE OF THE SENIOR SECTION ENGINEER,
P.WAY/NAGERCOIL.
2 P.JACOB CHELLATHURAI
S/O.PAKKIA NADAR, RESIDING AT SAMATHANAPURAM,
KOVALAM P.O, KANYAKUMARI DISTRICT. TRACKMAN -
OFFICE OF THE SENIOR SECTION ENGINEER,
P.WAY/NAGERCOIL.
3 P.VEDHAMANICKAM
S/O.PONNAIH, RESIDING AT SAMATHANAPURAM, KOVALAM
P.O, KANYAKUMARI DISTRICT. TRACKMAN - OFFICE OF
THE SENIOR SECTION ENGINEER, P.WAY/NAGERCOIL.
4 A.CHELLADURAI
S/O.ABRAHAM, RESIDING AT 12/12, ETTUKUTTU THEIR
VILAI, AGASTHESWARAM P.O, KANYAKUMARI
DIST.TRACKMAN - OFFICE OF THE SENIOR SECTION
ENGINEER, P.WAY/NAGERCOIL.
5 P.AYYADURAI
S/O.P.PAUL NADAR, RESIDING AT 5/113,
O.P.(CAT) Nos.3468, 3510 & 3560 of 2013
6
SAKKUPARATHERI VILAI, AGASTHESWARAM P.O,
KANYAKUMARI DIST.TRACKMAN - OFFICE OF THE SECTION
ENGINEER, P.WAY/NAGERCOIL.
6 S.PAUL
S/O.SIVALINGA NADAR, RESIDING AT 12.46, PONNAR
VIA, AGASTHESWARAM P.O, KANYAKUMARI
DIST.SR.TRACKMAN - OFFICE OF THE SECTION ENGINEER,
P.WAY/NAGERCOIL.
7 P.SELVARAJ
S/O.PALAIAH, RESIDING AT SAMATHANAPURAM, KOVALAM
P.O, KANYAKUMARI DISTRICT. TRACKMAN - OFFICE OF
THE SENIOR SECTION ENGINEER, P.WAY/NAGERCOIL.
8 R.MUTHULINGAM
S/O.P.RAJAPANDIYAN NADAR, SUKKUPARATHERI VILAI,
AGASTHESWARAM P.O, KANYAKUMARI DIST.TRACKMAN -
OFFICE OF THE SECTION ENGINEER, P.WAY/NAGERCOIL.
9 S.RAJAMARTHANDAM
S/O.SREEKRISHNAN, RESIDING AT PONNARA VILAI,
AGASTHESWARAM P.O, KANYAKUMARI DIST.TRACKMAN -
OFFICE OF THE SENIOR SECTION ENGINEER, NAGERCOIL.
10 S.ABRAHAM
S/O.SAMUEL, RESIDING AT 22/A, PONNARA VILAI,
AGASTHESWARAM P.O, KANYAKUMARI DIST.TRACKMAN -
OFFICE OF THE SENIOR SECTION ENGINEER, NAGERCOIL.
11 G.SELVARAJ
S/O.GNANA MUTHU, RESIDING AT NORTH KUNDAL,
KANYAKUMARI P.O, KANYAKUMARI DIST. TRACKMAN -
OFFICE OF THE SENIOR SECTION ENGINEER,
P.WAY/NAGERCOIL.
12 PAUL PANDIAN
S/O.CHINNASEAKKIMADAN, RESIDING AT PARAMAN VILAI,
AZHIKKAL P.O, KANYAKUMARI DISTRICT. TRACKMAN -
OFFICE OF THE SECTION ENGINEER, P.WAY/NAGERCOIL.
13 N.NAGENDRAN
S/O.NADARAJA PILLAI, RESIDING AT NO.27/109-54-A,
KULATHANKARAI STREET, THUVARANCADU, BOOTHAPANDY
P.O, KANYAKUMARI DISTRICT. SR. TRACKMAN - OFFICE
OF THE SECTION ENGINEER, P.WAY/NAGERCOIL.
O.P.(CAT) Nos.3468, 3510 & 3560 of 2013
7
14 R.VAIKUNDAM
S/O.RAJAMANI NADAR, RESIDING AT MURUNGAVILAI,
RAJAKKAMANGALAM P.O, KANYAKUMARI DIST. TRACKMAN -
OFFICE OF THE SR. SECTION ENGINEER,
P.WAY/NAGERCOIL.
15 R.MICHAEL RAJ
S/O.RAJAMANRIAN, 3/248C, SOUTH SHANAI KARAI,
RESIDING AT ANANTHAN NAGAR, ASARIPAILAM P.O,
KANYAKUMARI DIST. TRACKMAN - OFFICE OF THE SENIOR
SECTION ENGINEER, P.WAY/NAGERCOIL.
16 C.NESAMANI
S/O.CHELLAIAH, RESIDING AT ALUVILAI, NEYYUR P.O,
PIN 629 802. GATE KEEPER, OFFICE OF THE SECTION
ENGINEER, P.WAY/TRIVANDRUM.
17 P.NESAMONY
S/O.PONNAIAH, RESIDING AT UTHRI VIALI VEEDU, ST.
MANGADU P.O, KANYAKUMARI DIST. TRACKMAN, OFFICE OF
THE SECTION ENGINEER, P.WAY/TRIVANDRUM.
BY ADVS.
SRI.T.C.GOVINDA SWAMY
SMT.KALA T.GOPI
SMT.T.N.SREEKALA
RESPONDENT/S:
1 THE UNION OF INDIA
REPRESENTED BY THE GENERAL MANAGER, SOUTHERN
RAILWAY, CHENNAI 600 003.
2 DIVISIONAL RAILWAY
PERSONAL OFFICE, SOUTHERN RAILWAY, TRIVANDRUM 695
014.
R1-2 BY SRI.N.K.SUBRAMANIAN, SC, RAILWAYS
THIS OP (CAT) HAVING BEEN FINALLY HEARD ON 22.11.2019,
ALONG WITH OP (CAT).3468/2013(Z), OP (CAT).3510/2013(Z), THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(CAT) Nos.3468, 3510 & 3560 of 2013
8
JUDGMENT
K.VINOD CHANDRAN, J.
The learned Counsel for the petitioners submits on instructions that the matter has become infructuous.
Therefore, the original petitions are dismissed as infructuous.
Sd/-
K.VINOD CHANDRAN JUDGE Sd/-
V.G.ARUN JUDGE Scl/22.11