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Kerala High Court

V.Rajendran vs Union Of India on 22 November, 2019

Author: K.Vinod Chandran

Bench: K.Vinod Chandran, V.G.Arun

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

          THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                &

                THE HONOURABLE MR.JUSTICE V.G.ARUN

 FRIDAY, THE 22ND DAY OF NOVEMBER 2019 / 1ST AGRAHAYANA, 1941

                   OP (CAT).No.3468 OF 2013(Z)

 THE ORDER IN OA 320/2010 OF CENTRAL ADMINISTRATIVE TRIBUNAL,
                       ERNAKULAM BENCH

PETITIONER/S:

      1     V.RAJENDRAN
            AGED 57 YEARS
            S/O.VELAYUDHAN ASSARI, TRACKMAN/NAGERCOIL
            JUNCTION/SOUTHERN RAILWAY/TRIVANDRUM DIVISION,
            RESIDING AT MANKUZHI ROAD, CHENAL KARAI, MONDAY
            MARKET, NEYOOR P.O., KANYAKUMARI DISTRICT, PIN:
            629 802.

      2     K.PADMANABHA DAS
            AGED 54 YEARS
            S/O.KALIPILLAI, TRACKMAN/NAGERCOIL
            JUNCTION/SOUTHERN RAILWAY/TRIVANDRUM DIVISION,
            RESIDING AT KRISHNAVAHAI, VIVEKANDA TERU,
            CHUNKANKADAI, PARASSERI P.O., KANYAKUMARI DIST,
            PIN: 629 807.

      3     P.MICHEAL GEORGE
            AGED 55 YEARS
            S/O.PANKIYARAJ, TRACKMAN/NAGERCOIL
            JUNCTION/SOUTHERN RAILWAY/TRIVANDRUM DIVISION,
            RESIDING AT 17/22A, ALUVILA, KANDAN VILAI,
            KANDANVILAI P.O., KANYAKUMARI DISTRICT.

      4     N.MURUGAN
            AGED 57 YEARS
            S/O.NANDANKANNU NADAR, TRACKMAN/NAGERCOIL
            JUNCTION/SOUTHERN RAILWAY/TRIVANDRUM DIVISION,
            RESIDING AT KANNATTUVILAI, KANNATTUVILAI P.O.,
            ERANIEL VILLAGE, KANYAKUMARI DISTRICT, PIN 629
            802.

      5     T.PADMANABHA PILLAI
            AGED 55 YEARS
            S/O.THANU PILLAI, TRACKMAN/VALLIYOOR/SOUTHERN
 O.P.(CAT) Nos.3468, 3510 & 3560 of 2013

                                    2


               RAILWAY/TRIVANDRUM DIVISION, RESIDING AT
               KRISHNAVAHAL, ERANIEL MELAKONAM, ERANIEL VILLAGE,
               NEYOOR, KANYAKUMARI DISTRICT, PIN: 629 802.

       6       C.RAJA RATHINAM
               AGED 58 YEARS
               S/O.CHELLAYA NADAR, TRACKMAN/VALLIYOOR/SOUTHERN
               RAILWAY/TRIVANDRUM DIVISION, RESIDING AT NADUVOOR
               KARAI, MANDAIKKAD POST, KANYAKUMARI DISTRICT, PIN:
               629 252.

       7       S.SUNDERDAS
               AGED 61 YEARS
               S/O.SWAMI,TRACKMAN/VALLIYOOR/SOUTHERN
               RAILWAY/TRIVANDRUM DIVISION, RESIDING AT 967/P.
               46/2-1, RANI THOTTAM, NORTH STREET, NESAMONY
               NAGAR, KANYAKUMARI DISTRICT.

               BY ADVS.
               SRI.T.C.GOVINDA SWAMY
               SMT.KALA T.GOPI
               SMT.T.N.SREEKALA

RESPONDENT/S:

       1       UNION OF INDIA
               REPRESENTED BY THE GENERAL MANAGER, SOUTHERN
               RAILWAY, HEADQUARTERS, PARK TOWN P.O., CHENNAI -
               3.

       2       THE DIVISIONAL RAILWAY MANAGER
               SOUTHERN RAILWAY, TRIVANDRUM DIVISION, TRIVANDRUM
               -14.

       3       THE DIVISIONAL PERSONNEL OFFICER
               SOUTHERN RAILWAY, TRIVANDRUM DIVISION, TRIVANDRUM
               - 14.

               R1-3 BY SRI.DINESH CHERUKAT, SC, RAILWAYS
               R1 BY ADV. SRI.V.K.MOHAMMED YOUSUF

     THIS OP (CAT) HAVING BEEN FINALLY HEARD ON 22.11.2019,
ALONG WITH OP (CAT).3510/2013(Z), OP (CAT).3560/2013(Z), THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(CAT) Nos.3468, 3510 & 3560 of 2013

                                    3




             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

            THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                    &

                 THE HONOURABLE MR.JUSTICE V.G.ARUN

 FRIDAY, THE 22ND DAY OF NOVEMBER 2019 / 1ST AGRAHAYANA, 1941

                       OP (CAT).No.3510 OF 2013

       THE ORDER IN OA 818/2010 DATED 03-04-2012 OF CENTRAL
             ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH

PETITIONER/S:

       1       K.KRISHNADAS
               S/O.P.KUMARASWAMY, TRACKMAN/SE P.WAY/SOUTHERN
               RAILWAY/TRIVANDRUM DIVISION, RESIDING AT: PARAYAN
               VILLAI VEEDU, KAPPUKKADU POST, KANYAKUMARI
               DISTRICT.

       2       A.JOHNSON
               S/O.S.ARUMANAYAGAM, TRACKMAN/SE P.WAY/TVC SOUTHERN
               RAILWAY/TRIVANDRUM DIVISION, RESIDING AT
               KARUMPUTHOTTAM, KATTATHURAI P.O., KANYAKUMARI
               DISTRICT, PIN - 629 802.

               BY ADVS.
               SRI.T.C.GOVINDA SWAMY
               SMT.KALA T.GOPI
               SMT.T.N.SREEKALA

RESPONDENT/S:

       1       UNION OF INDIA, REPRESENTED BY THE GENERAL
               MANAGER, SOUTHERN RAILWAY, HEADQUARTERS OFFICE,
               PARK TOWN P.O., CHENNAI - 3.

       2       THE DIVISIONAL RAILWAY MANAGER, SOUTHERN RAILWAY,
               TRIVANDRUM DIVISION, TRIVANDRUM - 14.
 O.P.(CAT) Nos.3468, 3510 & 3560 of 2013

                                    4



       3       THE DIVISIONAL PERSONNEL OFFICER, SOUTHERN
               RAILWAY, TRIVANDRUM DIVISION, TRIVANDRUM-14

               R1-3 BY SRI.A.DINESH RAO, SC, RAILWAYS
               R1 BY ADV. SRI.V.K.MOHAMMED YOUSUF

     THIS OP (CAT) HAVING BEEN FINALLY HEARD ON 22.11.2019,
ALONG WITH OP (CAT).3468/2013(Z), OP (CAT).3560/2013(Z), THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(CAT) Nos.3468, 3510 & 3560 of 2013

                                    5




             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

            THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                    &

                 THE HONOURABLE MR.JUSTICE V.G.ARUN

 FRIDAY, THE 22ND DAY OF NOVEMBER 2019 / 1ST AGRAHAYANA, 1941

                       OP (CAT).No.3560 OF 2013

        THE ORDER IN OA 382/2010 OF CENTRAL ADMINISTRATIVE
                    TRIBUNAL,ERNAKULAM BENCH

PETITIONER/S:

       1       R.RAMAIAH
               S/O.RAJAMANI, RESIDING AT SOUTH KUNDAL,
               KANYAKUMARI P.O, KANYAKUMARI DISTRICT. TRACKMAN -
               OFFICE OF THE SENIOR SECTION ENGINEER,
               P.WAY/NAGERCOIL.

       2       P.JACOB CHELLATHURAI
               S/O.PAKKIA NADAR, RESIDING AT SAMATHANAPURAM,
               KOVALAM P.O, KANYAKUMARI DISTRICT. TRACKMAN -
               OFFICE OF THE SENIOR SECTION ENGINEER,
               P.WAY/NAGERCOIL.

       3       P.VEDHAMANICKAM
               S/O.PONNAIH, RESIDING AT SAMATHANAPURAM, KOVALAM
               P.O, KANYAKUMARI DISTRICT. TRACKMAN - OFFICE OF
               THE SENIOR SECTION ENGINEER, P.WAY/NAGERCOIL.

       4       A.CHELLADURAI
               S/O.ABRAHAM, RESIDING AT 12/12, ETTUKUTTU THEIR
               VILAI, AGASTHESWARAM P.O, KANYAKUMARI
               DIST.TRACKMAN - OFFICE OF THE SENIOR SECTION
               ENGINEER, P.WAY/NAGERCOIL.

       5       P.AYYADURAI
               S/O.P.PAUL NADAR, RESIDING AT 5/113,
 O.P.(CAT) Nos.3468, 3510 & 3560 of 2013

                                    6


               SAKKUPARATHERI VILAI, AGASTHESWARAM P.O,
               KANYAKUMARI DIST.TRACKMAN - OFFICE OF THE SECTION
               ENGINEER, P.WAY/NAGERCOIL.

       6       S.PAUL
               S/O.SIVALINGA NADAR, RESIDING AT 12.46, PONNAR
               VIA, AGASTHESWARAM P.O, KANYAKUMARI
               DIST.SR.TRACKMAN - OFFICE OF THE SECTION ENGINEER,
               P.WAY/NAGERCOIL.

       7       P.SELVARAJ
               S/O.PALAIAH, RESIDING AT SAMATHANAPURAM, KOVALAM
               P.O, KANYAKUMARI DISTRICT. TRACKMAN - OFFICE OF
               THE SENIOR SECTION ENGINEER, P.WAY/NAGERCOIL.

       8       R.MUTHULINGAM
               S/O.P.RAJAPANDIYAN NADAR, SUKKUPARATHERI VILAI,
               AGASTHESWARAM P.O, KANYAKUMARI DIST.TRACKMAN -
               OFFICE OF THE SECTION ENGINEER, P.WAY/NAGERCOIL.

       9       S.RAJAMARTHANDAM
               S/O.SREEKRISHNAN, RESIDING AT PONNARA VILAI,
               AGASTHESWARAM P.O, KANYAKUMARI DIST.TRACKMAN -
               OFFICE OF THE SENIOR SECTION ENGINEER, NAGERCOIL.

       10      S.ABRAHAM
               S/O.SAMUEL, RESIDING AT 22/A, PONNARA VILAI,
               AGASTHESWARAM P.O, KANYAKUMARI DIST.TRACKMAN -
               OFFICE OF THE SENIOR SECTION ENGINEER, NAGERCOIL.

       11      G.SELVARAJ
               S/O.GNANA MUTHU, RESIDING AT NORTH KUNDAL,
               KANYAKUMARI P.O, KANYAKUMARI DIST. TRACKMAN -
               OFFICE OF THE SENIOR SECTION ENGINEER,
               P.WAY/NAGERCOIL.

       12      PAUL PANDIAN
               S/O.CHINNASEAKKIMADAN, RESIDING AT PARAMAN VILAI,
               AZHIKKAL P.O, KANYAKUMARI DISTRICT. TRACKMAN -
               OFFICE OF THE SECTION ENGINEER, P.WAY/NAGERCOIL.

       13      N.NAGENDRAN
               S/O.NADARAJA PILLAI, RESIDING AT NO.27/109-54-A,
               KULATHANKARAI STREET, THUVARANCADU, BOOTHAPANDY
               P.O, KANYAKUMARI DISTRICT. SR. TRACKMAN - OFFICE
               OF THE SECTION ENGINEER, P.WAY/NAGERCOIL.
 O.P.(CAT) Nos.3468, 3510 & 3560 of 2013

                                    7



       14      R.VAIKUNDAM
               S/O.RAJAMANI NADAR, RESIDING AT MURUNGAVILAI,
               RAJAKKAMANGALAM P.O, KANYAKUMARI DIST. TRACKMAN -
               OFFICE OF THE SR. SECTION ENGINEER,
               P.WAY/NAGERCOIL.

       15      R.MICHAEL RAJ
               S/O.RAJAMANRIAN, 3/248C, SOUTH SHANAI KARAI,
               RESIDING AT ANANTHAN NAGAR, ASARIPAILAM P.O,
               KANYAKUMARI DIST. TRACKMAN - OFFICE OF THE SENIOR
               SECTION ENGINEER, P.WAY/NAGERCOIL.

       16      C.NESAMANI
               S/O.CHELLAIAH, RESIDING AT ALUVILAI, NEYYUR P.O,
               PIN 629 802. GATE KEEPER, OFFICE OF THE SECTION
               ENGINEER, P.WAY/TRIVANDRUM.


       17      P.NESAMONY
               S/O.PONNAIAH, RESIDING AT UTHRI VIALI VEEDU, ST.
               MANGADU P.O, KANYAKUMARI DIST. TRACKMAN, OFFICE OF
               THE SECTION ENGINEER, P.WAY/TRIVANDRUM.

               BY ADVS.
               SRI.T.C.GOVINDA SWAMY
               SMT.KALA T.GOPI
               SMT.T.N.SREEKALA

RESPONDENT/S:

       1       THE UNION OF INDIA
               REPRESENTED BY THE GENERAL MANAGER, SOUTHERN
               RAILWAY, CHENNAI 600 003.

       2       DIVISIONAL RAILWAY
               PERSONAL OFFICE, SOUTHERN RAILWAY, TRIVANDRUM 695
               014.

               R1-2 BY SRI.N.K.SUBRAMANIAN, SC, RAILWAYS

     THIS OP (CAT) HAVING BEEN FINALLY HEARD ON 22.11.2019,
ALONG WITH OP (CAT).3468/2013(Z), OP (CAT).3510/2013(Z), THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(CAT) Nos.3468, 3510 & 3560 of 2013

                                    8



                             JUDGMENT

K.VINOD CHANDRAN, J.

The learned Counsel for the petitioners submits on instructions that the matter has become infructuous.

Therefore, the original petitions are dismissed as infructuous.

Sd/-

K.VINOD CHANDRAN JUDGE Sd/-

V.G.ARUN JUDGE Scl/22.11