Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 61 in The Bengal Excise Act, 1909 61. Penalty for attempt to commit offences. - Whoever attempts to commit any offence punishable under this Act shall be liable to the punishment provided for such offence.
