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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(6)(ii) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(ii)be the custodian of the records, the common seal and such other properties of the University as the Board shall commit to his charge: and