Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(g) in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988

(g)"Officers" means officers of the University as specified in Section 17 of Assam Agricultural University Act, 1968 or other persons in the employment of the University designated as officers by the Authority.