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State of Maharashtra - Section

Section 19 in The Maharashtra Industrial Development Rules, 1962

19. Instructions which may be issued for Transfer of Securities.

- The Corporation may from time to time issue instructions for controlling the transfer of any bond, debenture or other security as it may deem expedient, provided that no such instructions shall affect the holder or transferee of any bond, debenture or other security unless distinct notice of such instruction shall appear thereon.