Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Maharashtra - Subsection Section 84(2) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002 (2)In addition to voluntary donation, the Central Government shall also make contribution to State Children's Fund.
