Allahabad High Court
Smt. Gayatri Devi & Another vs Controller, U.P. Sunni Central Board Of ... on 26 July, 2010
Court No. - 39 Case :- WRIT -- C No. -- 32141 of 1995 Petitioner :- Smt. Gayatri Devi 8: Another Respondent :- Controller, U.P. Sunni Central Board Of Waqfs 8: Others Petitioner Counsel :- Raj eev Chaddha Respondent Counsel :- C.S.C. Hon'ble Dilip GuDta.J.
List has been revised. No one appears to press the petition. Even otherwise, the petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.
Order Date :- 26.7.2010 SK