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[Cites 0, Cited by 0] [Section 163] [Entire Act]

Bengal Presidency - Subsection

Section 163(a) in Police Regulations, Bengal , 1943

(a)Any police officer below the rank of Sub-Inspector when detailed on duty and any officer of the rank of Sub-Inspector when detailed on escort duty shall, unless the Superintendent directs otherwise, obtain from the officer detailing him a command certificate in B.P. Form No. 10.