Supreme Court - Daily Orders
Poonam Dyeing & Ptg Mills P.Ltd. Gidc ... vs Income Tax Officer Surat on 8 October, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.38 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25440/2014
(Arising out of impugned final judgment and order dated 06/05/2014
in ITA No. 397/2014 passed by the High Court Of Gujarat At
Ahmedabad)
POONAM DYEING & PTG MILLS P.LTD. GIDC SURAT Petitioner(s)
VERSUS
INCOME TAX OFFICER SURAT Respondent(s)
(With interim relief and office report)
Date : 08/10/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Abhishek Chaudhary,Adv.
Mr. Pankaj Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.10.11
07:41:52 IST
Reason: