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Supreme Court - Daily Orders

Poonam Dyeing & Ptg Mills P.Ltd. Gidc ... vs Income Tax Officer Surat on 8 October, 2014

Bench: Madan B. Lokur, C. Nagappan

     ITEM NO.38                              COURT NO.11                  SECTION IIIA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   25440/2014

     (Arising out of impugned final judgment and order dated 06/05/2014
     in ITA No. 397/2014 passed by the High Court Of Gujarat At
     Ahmedabad)

     POONAM DYEING & PTG MILLS P.LTD. GIDC SURAT                          Petitioner(s)

                                                    VERSUS

     INCOME TAX OFFICER SURAT                                             Respondent(s)
     (With interim relief and office report)

     Date : 08/10/2014                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                 Mr. Abhishek Chaudhary,Adv.
                                       Mr. Pankaj Sharma, Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following

                                                 O R D E R

The special leave petition is dismissed.





     (MEENAKSHI KOHLI)                                              (JASWINDER KAUR)
       COURT MASTER                                                   COURT MASTER




Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2014.10.11
07:41:52 IST
Reason: