Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Jammu-Kashmir - Subsection Section 16(2) in The Jammu and Kashmir Pharmacy Act, 2011 (2)The Council shall, as soon-as possible after it is constituted, assume the duty of maintaining the register in accordance with the provisions of this Act.
