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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(7) in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

(7)"Distillery Contractor" means any person holding a contract for the manufacture and supply of spirit to retail vendors is any area in Madhya Pradesh;