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[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of Sikkim - Subsection

Section 117(2)(s) in Sikkim Co-Operative Societies Act, 1978

(s)the payment to be made to the 'Co-operative Education Fund' by a society out of its net profits and the mode of its investment;